Himachal Pradesh High Court
Smt. Kala Pant vs . Shri Bhagat Ram on 5 April, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Smt. Kala Pant vs. Shri Bhagat Ram RSA No.233 of 2022 05.04.2023 Present: Mr. Neeraj Gupta, Senior Advocate with Ms. Rinki Kashmiri, Advocate, for the appellant.
None for the respondent.
Learned counsel for the appellant has submitted that an application under Order 23 Rule 1 CPC has been filed in the Registry on 29.03.2023, but the same is not on record. Registry to check and place the same on record, if in order.
As prayed, list o 13.04.2023.
( Sushil Kukreja ) Judge 5th April, 2023 (reena) ::: Downloaded on - 05/04/2023 20:36:35 :::CIS