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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Punjab - Subsection

Section 68(1) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(1)levy fees for the use of or benefits derived from-
(a)public hospitals, dispensaries, schools, serais, markets, rest-houses and other public institutions;
(b)the supply, storage and preservation of water for drinking, bathing and agricultural purposes; and
(c)preservation and reclamation of soil and drainage and reclamation of swamps; and