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[Section 30]
[Entire Act]
State of Tamilnadu - Subsection
Section 30(1) in The Chennai Metropolitan Water Supply and Sewerage Board's Water Supply Charges (Levy and Collection) Regulations, 1982
| Sum distrained for | Fees (Rs.) |
| Below Rs. 25 | 5.00 |
| Rs. 25 and above but below Rs. 50 | 7.00 |
| Rs. 50 and above but below Rs. 100 | 15.00 |
| Rs. 100 and above | 25.00 |