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State of West Bengal - Section

Section 2A in West Bengal Cold Storage (Licensing and Regulation) Act, 1966

2A. [ Construction of cold storage.— No person shall, for the purpose of carrying on business of storing agricultural produce, construct a cold storage without the previous permission in writing of the Licensing Officer in this behalf.] [Inserted by the West Bengal Cold Storage (Licensing and Regulation) (Amendment) Act, 1978, section 3.]