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State of Rajasthan - Section

Section 9 in The Rajasthan Land Revenue (Partition) Rules, 1957

9.

The cost of the actual partition shall be calculated on the basis of the pay of the Amin, or other officer employed, that is to say in the case of an Amin, his actual pay and in the case of patwari, his pay as Patwari plus 75 per cent.