Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(17)] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(17)(ii) in The Rajasthan Veterinary Council Rules, 1988 (ii)Any contesting candidate or his representative duly authorized in writing by him may remain present in person to watch the process of counting.