Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Gujarat - Subsection Section 13(3) in The Gujarat Agricultural Produce Markets Act, 1963 (3)The decision of the State Government on appeal made under sub-section (2) and subject thereto, the decision of the Director under sub-section (1), shall be final.
