Madhya Pradesh High Court
Pawan Paradhi vs The State Of Madhya Pradesh on 9 October, 2018
1 MCRC-36351-2018
The High Court Of Madhya Pradesh
MCRC-36351-2018
(PAWAN PARADHI Vs THE STATE OF MADHYA PRADESH)
4
Jabalpur, Dated : 09-10-2018
Shri Manish Datt, Senior Advocate with Shri Pawan Gujar, counsel for
the applicant.
Shri Vivek Lakhera, Govt. Advocate for the respondent/State.
Case diary is available. Learned counsel for the applicant seeks time to file some document in support of his application.
Prayer is allowed.
List the matter in the next week.
(RAJEEV KUMAR DUBEY) JUDGE (ra) Digitally signed by RANJEET AHIRWAL Date: 10/10/2018 10:11:13