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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Puducherry - Subsection

Section 4(1)(b) in Puducherry Land Reforms (Fixation of Ceiling on Land) Act, 1973

(b)The ceiling area in the case of every family consisting of more than five members shall, subject to the provisions of Chapter - VI, be 6 standard hectares together with an additional 1.2 standard hectares for every member of the family in excess of five;