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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(1)(ii) in Sardar Patel University Act, 1955

(ii)to make such provision as will enable affiliated colleges and recognised, institutions to undertake specialisation of studies and to organise and make provision for University laboratories, libraries, museums and other equipment of teaching and research;