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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Assam - Subsection

Section 55(2)(iv) in The Assam (Management, Function and Responsibilities of Special School, Children's Home and Observations Homes) Rules, 1976

(iv)Any other articles specified in this behalf by the Superintendent by general or special orders.