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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 16(4) in Jammu and Kashmir Private Security Agencies (Regulation) Rules, 2016

(4)Every guard while on active security duty will wear and display photo identity card issued under these rules on his outer most garment above waist level in a conspicuous manner.