Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 15 in The M.P. Gram Panchayats (Budget Estimates) Rules, 1997 15. "The annual budget and the supplementary budget as approved the Janpad Panchayat shall be read in the next meeting of the Gram Sabha."
