Delhi High Court - Orders
Alipurduar Transmission Limited vs South Bihar Power Distribution Company ... on 30 March, 2022
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~267
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5998/2020, CM APPL. 21667/2020
ALIPURDUAR TRANSMISSION LIMITED ..... Petitioner
Through Mr.Ayush Agrawal and Mr.Sushant
Tomar, Advocates
versus
SOUTH BIHAR POWER DISTRIBUTION
COMPANY LTD & ORS. ..... Respondents
Through Mr.Shashwat Kumar, Mr.Naman
Mittal and Mr.Amitanshu Saxena,
Advocates
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 30.03.2022
1. The matter pertains to the list of cases instituted upto the year 2020. 2 Re-notify on 30.01.2023.
MANOJ KUMAR OHRI, J MARCH 30, 2022/v Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:SANGEETA ANAND Signing Date:06.04.2022 12:40:29