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Delhi High Court - Orders

Alipurduar Transmission Limited vs South Bihar Power Distribution Company ... on 30 March, 2022

Author: Manoj Kumar Ohri

Bench: Manoj Kumar Ohri

                          $~267
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 5998/2020, CM APPL. 21667/2020
                                ALIPURDUAR TRANSMISSION LIMITED ..... Petitioner
                                                 Through   Mr.Ayush Agrawal and Mr.Sushant
                                                           Tomar, Advocates

                                                   versus

                               SOUTH BIHAR POWER DISTRIBUTION
                               COMPANY LTD & ORS.               ..... Respondents
                                            Through  Mr.Shashwat Kumar, Mr.Naman
                                                     Mittal and Mr.Amitanshu Saxena,
                                                     Advocates

                               CORAM:
                               HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
                                       ORDER

% 30.03.2022

1. The matter pertains to the list of cases instituted upto the year 2020. 2 Re-notify on 30.01.2023.

MANOJ KUMAR OHRI, J MARCH 30, 2022/v Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:SANGEETA ANAND Signing Date:06.04.2022 12:40:29