Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 241] [Entire Act] State of Jammu-Kashmir - Subsection Section 241(e) in Jammu and Kashmir Municipal Corporation Act, 2000 (e)to convert into place of religious worship or into sacred building any place or building not originally constructed for such purpose ;
