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[Cites 0, Cited by 0] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(8) in The Indian Electricity Rules, 1956

(8)[ Failures of transformers and reactors of 20 MVA and higher capacity shall be reported by the consumers and the suppliers of electricity within 48 hours of the occurrence of the failure, to the Electrical Inspector and Central Electricity Board. The reasons for failure and measures to be taken to avoid recurrence of failure shall be sent to the Electrical Inspector and Central Electricity Board within one month of the occurrence in the format given in Annexure XV.] [ Inserted by G.S.R. 468, dated 16.11.2000 (w.e.f. 25.11.2000). ]