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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(25) in The Manipur Municipalities Act,1994.

(25)"infectious -or contagious disease" means cholera, plague, small-pox, chicken-pox, kala-azar, tuberculosis, diphtheria and typhoid ,or enteric fever or such other dangerous disease as the Government may notify in this behalf;