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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(7) in Tamil Nadu Clinical Establishments (Regulations) Rules, 2018

(7)X-ray (radiograph). - If the clinic is having its own X-ray unit, the X-rays shall be taken by a qualified radiographer who holds a Clinical Research Associate (CRA) certificate recognized by the Government.