Rajasthan High Court - Jodhpur
Ram Narayan Gena vs Mr. Sandeep Verma on 5 October, 2021
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Writ Contempt No. 679/2021
Ram Narayan Gena
----Petitioner
Versus
Mr. Sandeep Verma
----Respondent
For Petitioner(s) : Mr. Devendra Kumar Soni
For Respondent(s) :
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order 05/10/2021 Issue notice to the respondent Nos.1 to show cause as to why the contempt proceedings should not be initiated against him.
Rule is made returnable within a period of four weeks.
(VINIT KUMAR MATHUR),J 166-praveen/-
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