Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 163(1)] [Section 163] [Entire Act] Union of India - Subsection Section 163(1)(g) in The Income Tax Act, 2025 (g)any other transaction having a bearing on the profits, income, losses or assets of such enterprises.