Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26A] [Entire Act] State of Madhya Pradesh - Subsection Section 26A(1) in The M.P. Forest (Contract) Rules, 1927 (1)The forest contractor shall not collect any timber which the State Government has exempted from the provisions of Section 45 of the Act.