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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(6) in Rules under the United Provinces Excise Act, 1910

(6)[ Malt Liquor-Produced in India] [Inserted vide Notification No. 3646-E-2/XIII-270-86, dated 24.1.1990.].