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Union of India - Section

Section 16 in The India-Malaysia Comprehensive Economic Cooperation Agreement (Bilateral Safeguard Measures) Rules, 2017

16. Liberalisation of safeguard measure.

- If the duration of the application of bilateral safeguard measure under rule 11 is more than one year, the bilateral safeguard measure shall be progressively liberalised at regular intervals during the period of its application, including the period of its extension.