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Calcutta High Court (Appellete Side)

Wbsedcl & Ors vs Birendra Nath Mondal & Ors on 12 July, 2018

Author: Samapti Chatterjee

Bench: Samapti Chatterjee

                                         1


34   12.7.
BR   2018
                                W.P. 7315(W) 2018
                                 WBSEDCL & Ors.
                                       -vs-

                          Birendra Nath Mondal & Ors.

                  Mr. Srijan Nayak,
                  Mr. S.S.Koley,
                  Mr. Arindam Mitra               .... For the Petitioner

                 Mr. Moloy Bhattacharyya .... For the respondent no.1

Mr. Ritwik Pattanayak .... For the respondent Nos. 2 and 3 Let the matter appear in the combined monthly list of August 2018.

( Samapti Chatterjee, J. )