Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(3) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(3)The [fees including additional fees] [Inserted vide Notification No. GSR 154/PA. 23/61/S. 43 Amd (22)/82 dated 29th November, 1982.] shall be paid to the Committee or paid to the officer duly authorised to receive such payment within [seven] [Substituted vide Punjab Government Gazette, Legislative Supplement, Part III, dated 1.12.1989.] days of the day of transaction;Explanation. - In computing the period of [seven] [See G.S.R. 85/PA-23/61/S- 43/Amd. (27)/89 dated , 21.11.1989.] days specified in sub-rule 3 of rule 29 and sub-rule (1) of rule 31, the day of transaction shall be included.[-] [Proviso Omitted by Punjab Government Gazette, Legislative Supplement, Part III, dated 1.12.1989.]