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[Cites 0, Cited by 0] [Section 581D(1)] [Section 581D] [Entire Act]

Union of India - Subsection

Section 581D(1)(b) in The Companies (Amendment) Act, 2002

(b)In a case where the membership consists of Producer institutions only, the voting rights of such Producer institutions shall be determined on the basis of their participation in the business of the Producer Company in the previous year, as may be sp cified by articles: