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[Cites 0, Cited by 0] [Section 146] [Entire Act]

State of Manipur - Subsection

Section 146(f) in The Manipur Co-operative Societies Act, 1976

(f)a Board of a society, or an officer or member thereof, fails to comply with the provisions of sub-sections (2), (3) or (4) of Section 75; or