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Punjab-Haryana High Court

Vishal Kumar & Ors vs The Punjab State Civil Supplies ... on 8 March, 2018

Author: Kuldip Singh

Bench: Kuldip Singh

120      IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                    EFA No.3 of 2018 (O&M)
                                    Date of decision : March 08, 2018

Vishal Kumar and others

                                                        ....... Appellants

                                         Versus

The Punjab State Civil Supplies Corporation Limited and others

                                                        ....... Respondents

CORAM : HON'BLE MR. JUSTICE KULDIP SINGH

Present:-    Mr. Sanjeev Kumar Arora, Advocate for the appellants.

1.           Whether the Reporters of local newspaper may be allowed to
             see the judgment ?
2.           To be referred to the Reporter or not.
3.           Whether the judgment should be reported in the digest ?

KULDIP SINGH J. (ORAL)

Learned counsel for the appellants, after arguing for sometime, seeks to withdraw the present appeal.

Dismissed as withdrawn.

(KULDIP SINGH) JUDGE March 08, 2018 sarita Whether speaking / reasoned No Whether Reportable: No 1 of 1 ::: Downloaded on - 11-03-2018 07:53:28 :::