Punjab-Haryana High Court
Vishal Kumar & Ors vs The Punjab State Civil Supplies ... on 8 March, 2018
Author: Kuldip Singh
Bench: Kuldip Singh
120 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
EFA No.3 of 2018 (O&M)
Date of decision : March 08, 2018
Vishal Kumar and others
....... Appellants
Versus
The Punjab State Civil Supplies Corporation Limited and others
....... Respondents
CORAM : HON'BLE MR. JUSTICE KULDIP SINGH
Present:- Mr. Sanjeev Kumar Arora, Advocate for the appellants.
1. Whether the Reporters of local newspaper may be allowed to
see the judgment ?
2. To be referred to the Reporter or not.
3. Whether the judgment should be reported in the digest ?
KULDIP SINGH J. (ORAL)
Learned counsel for the appellants, after arguing for sometime, seeks to withdraw the present appeal.
Dismissed as withdrawn.
(KULDIP SINGH) JUDGE March 08, 2018 sarita Whether speaking / reasoned No Whether Reportable: No 1 of 1 ::: Downloaded on - 11-03-2018 07:53:28 :::