Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 11 in The Orissa Minerals (Prevention of Theft, Smuggling and other Unlawful Activities) Rules, 1990 11. Refusal of application for grant of permit. - In case of refusal, the competent authority shall communicate the reasons of such refusal to the person concerned in writing.
