Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 3 in The Bihar Civil Service (Judicial Branch) (Training and Departmental Examination), Rules, 1963

3.

These Rules, except Rules 40 and 41, apply to officers of the Judicial Branch of the Bihar Civil Service recruited under clause (a) of Rule 2 of the Bihar Civil Service (Judicial Branch) (Recruitment) Rules, 1955 and Rules 40 and 41 of these Rules apply to subordinate Judges appointed under clause (b) of Rule 2 of the aforesaid Recruitment Rules.