Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(3) in The National Environment Appellate Authority (Appeal) Rules, 1997

(3)The office of the Authority shall observe such public and other holidays as are observed by the offices of the Central Government.