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Himachal Pradesh High Court

Dr. Ranjeet Singh Thakur & Ors. vs . State Of Hp & on 20 May, 2022

Bench: Tarlok Singh Chauhan, Ajay Mohan Goel

Dr. Ranjeet Singh Thakur & Ors.Vs. State of HP & Ors.

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CWPOA No. 3282 of 2019 20.05.2022. Present: Mr. Onkar Jairath, Advocate, for the applicants/ petitioners.

Mr. Rajinder Dogra, Sr. Addl. A.G. with Mr. Vinod Thakur, Addl. A.G. and Mr. Rajat Chauhan, Law Officer, for the respondents-State.

Mr. Balram Sharma, ASGI, for respondent No.3.

On the request of learned counsel for the petitioner, list the matter on 24.6.2022.

(Tarlok Singh Chauhan) Judge 20th May, 2022.

(Kalkpana/Chander) ::: Downloaded on - 21/05/2022 20:05:16 :::CIS