Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 4]

Bombay High Court

Trupti Shashank Erandole Alias Trupti ... vs Shashank Rajiv Erandole on 24 February, 2023

Bench: R.D. Dhanuka, M. M. Sathaye

                                                                    Board Sr.No.:-19

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

         INTERIM APPLICATION NO. 19864 OF 2022
                          In
            FAMILY COURT APPEAL 45 OF 2020

 Trupti Shashank Erandole Alias Trupti Ramesh ....PETITIONER
 Borade
             V/S
 Shashank Rajiv Erandole                    ....RESPONDENT

WITH INTERIM APPLICATION NO. 3785 OF 2020 In Family Court Appeal 45 OF 2020 Trupti Shashank Erandole Alias Trupti Ramesh ....PETITIONER Borade V/S Shashank Rajiv Erandole ....RESPONDENT WITH INTERIM APPLICATION NO. 3784 OF 2020 In Family Court Appeal 45 OF 2020 Trupti Shashank Erandole Alias Trupti Ramesh ....PETITIONER Borade V/S Shashank Rajiv Erandole ....RESPONDENT WITH Page 1/2 ::: Uploaded on - 24/02/2023 ::: Downloaded on - 25/02/2023 15:29:44 ::: INTERIM APPLICATION NO. 3786 OF 2020 In Family Court Appeal 45 OF 2020 Trupti Shashank Erandole Alias Trupti Ramesh ....PETITIONER Borade V/S Shashank Rajiv Erandole ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE R.D. DHANUKA & HON'BLE SHRI JUSTICE M. M. SATHAYE, JJ DATE : 24th February, 2023 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 17/03/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 24/02/2023 ::: Downloaded on - 25/02/2023 15:29:44 :::