Bombay High Court
Trupti Shashank Erandole Alias Trupti ... vs Shashank Rajiv Erandole on 24 February, 2023
Bench: R.D. Dhanuka, M. M. Sathaye
Board Sr.No.:-19
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
INTERIM APPLICATION NO. 19864 OF 2022
In
FAMILY COURT APPEAL 45 OF 2020
Trupti Shashank Erandole Alias Trupti Ramesh ....PETITIONER
Borade
V/S
Shashank Rajiv Erandole ....RESPONDENT
WITH INTERIM APPLICATION NO. 3785 OF 2020 In Family Court Appeal 45 OF 2020 Trupti Shashank Erandole Alias Trupti Ramesh ....PETITIONER Borade V/S Shashank Rajiv Erandole ....RESPONDENT WITH INTERIM APPLICATION NO. 3784 OF 2020 In Family Court Appeal 45 OF 2020 Trupti Shashank Erandole Alias Trupti Ramesh ....PETITIONER Borade V/S Shashank Rajiv Erandole ....RESPONDENT WITH Page 1/2 ::: Uploaded on - 24/02/2023 ::: Downloaded on - 25/02/2023 15:29:44 ::: INTERIM APPLICATION NO. 3786 OF 2020 In Family Court Appeal 45 OF 2020 Trupti Shashank Erandole Alias Trupti Ramesh ....PETITIONER Borade V/S Shashank Rajiv Erandole ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE R.D. DHANUKA & HON'BLE SHRI JUSTICE M. M. SATHAYE, JJ DATE : 24th February, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 17/03/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 24/02/2023 ::: Downloaded on - 25/02/2023 15:29:44 :::