Jharkhand High Court
Megha Engineering & Infrastructures ... vs Comercial Taxes on 19 December, 2017
Author: D. N. Patel
Bench: Amitav K. Gupta, D. N. Patel
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(T) No. 7062 of 2017
Megha Engineering & Infrastructures Ltd. ...........Petitioner
Versus
The State of Jharkhand & Others .......... Respondents
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CORAM: HON'BLE THE ACTING CHIEF JUSTICE HON'BLE MR. JUSTICE AMITAV K. GUPTA
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For the Petitioner : Mr. Sumeet Gadodia, Advocate For the Respondents : Mr. Atanu Banerjee, Advocate
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2/Dated: 19.12.2017 (Oral Order) Per D. N. Patel, A.C.J.:
1. Notice upon the respondents.
2. Mr. Atanu Banerjee, learned counsel waives notice upon the respondents and seeks time to file reply and to get instruction.
3. Time, as prayed for, is granted.
4. This matter is adjourned on 3rd January, 2018.
(D.N. Patel, A.C.J.) (Amitav K. Gupta, J.) NKC/Tarun