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State of Gujarat - Section

Section 14 in The Saurashtra University Act, 1965

14. The Controller of Examinations, and other Officers, and their powers, etc.

(1)The Controller of Examinations shall be a wholetime salaried officer. He shall be appointed by the Syndicate in accordance with the Statutes to be made in this behalf.
(2)The powers, duties, and emoluments of the Controller of Examinations, and other officers of the University referred to in clause (vii) of section 8 shall be such as may be prescribed by the Statutes, Ordinances and Regulations.