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State of Rajasthan - Section

Section 15 in Rajasthan Electricity Regulatory Commission (Guidelines for Redressal of Grievances) Regulations, 2008

15. Repeal and Saving.

(1)Save as otherwise provided in these Regulations the RERC (Guidelines for Redressal of Grievances) Regulations, 2003 are hereby repealed.
(2)Notwithstanding such repeal anything done or any action taken or purported to have been done for the purpose of redressal of consumer grievance by the licensee shall be deemed to be done under the corresponding provisions of these Regulations.