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[Cites 0, Cited by 0] [Section 15(5)] [Section 15] [Entire Act]

State of Sikkim - Subsection

Section 15(5)(b) in Sikkim Co-Operative Societies Act, 1978

(b)all claims of members and creditors who exercise the option referred to in sub-section (2) within 'the period specified therein, have been met in full.