Supreme Court - Daily Orders
M.D.,Chennai Met.Water Sup.& ... vs K.P.Sugumar on 30 June, 2014
x ITEM NO.17 COURT NO.4 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)...... of 2014
CC No(s). 7138/2014
(Arising out of impugned final judgment and order dated 12/11/2013
in WA 541/2012 passed by the High Court Of Judicature at Madras)
M.D.,CHENNAI MET.WATER SUP.& SEW.BD.&ANR Petitioner(s)
VERSUS
K.P.SUGUMAR Respondents(s)
(With appln.(s) for C/delay in filing SLP)
Date : 30/06/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE T.S. THAKUR
HON’BLE MR. JUSTICE C NAGAPPAN
For Petitioner(s) Mr. S.S. Ray,Adv.
Mr. Rajan Tyagi,Adv.
Mr. Vaibhav G.,Adv.
Mr. Dheeraj Gupta,Adv.
Ms. Rakhi Ray,Adv.
For Respondent(s) Mr. A. Mariarputham,Sr.Adv.
Mr. R. Nedumaran,Adv.
Ms. Movita,Adv.
Mr. Yusuf Khan,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard.
Delay condoned.
We do not see any merit in this special leave petition, which is hereby dismissed.
Signature Not Verified Digitally signed by(MAHABIR SINGH) Mahabir Singh Date: 2014.07.08 16:00:54 IST (VEENA KHERA) Reason: COURT MASTER COURT MASTER