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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

State of Karnataka - Subsection

Section 70(1)(f) in Karnataka Improvement Boards Act, 1976

(f)for the forming of extensions or lay-outs and the laying out of private streets, the information and plans to be submitted with the application for permission to form extensions or lay-outs and to make private streets, and for regulating the level and width of streets and the height of buildings abutting thereon;