Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 210] [Entire Act] State of Uttar Pradesh - Subsection Section 210(6) in The U.P. Land Revenue Act, 1901 (6)[ No appeal shall lie against an order passed under Sections 28, 33, [* * *] [Added by U.P. Act No. 10 of 1961.], 39 or 40.] [Substituted by U.P. Act No. 6 of 1978]
