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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1)(iii) in The United Provinces Indian Medicine Act, 1939

(iii)[ one member each from a University established by law in Uttar Pradesh and having a faculty concerned with the Ayurvedic or Unani-Tibbi Systems of medicine to be elected in the prescribed manner by such Faculty; [Substituted by U. P. Act No. 35 of 1975, Section 3 (w.e.f. 13-8-1975).]