Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 285(3)] [Section 285] [Entire Act]

Union of India - Subsection

Section 285(3)(b) in The Companies Act, 2013

(b)a person who has been a member shall not be liable to contribute in respect of any debt or liability of the company contracted after he ceased to be a member;