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[Cites 0, Cited by 0] [Section 111(1)] [Section 111] [Entire Act]

State of Odisha - Subsection

Section 111(1)(a) in The Orissa Development Authorities Rules, 1983

(a)the duties of the Engineer-member shall be to ensure proper execution of all works undertaken by or on behalf of the Authority including satisfactory quality of such works and to perform all other functions which are incidental or consequential to execution of work;