Section 60(1)(a) in The Goa, Daman and Diu Public Health Act, 1985

[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Goa - Subsection

Section 60(1)(a) in The Goa, Daman and Diu Public Health Act, 1985

(a)at all reasonable hours, inspect with or without assistants any place in which any notified disease is reported or suspected to exist without notice in the case of factories, workshops, work-places, offices and the like and after giving such notice as may appear to him reasonable in other cases including dwelling houses; and

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State of Goa - Subsection

Section 60(1)(a) in The Goa, Daman and Diu Public Health Act, 1985