Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 67(5)] [Section 67] [Entire Act]

Union of India - Subsection

Section 67(5)(a) in The Mental Healthcare Act, 2017

(a)where no appeal has been preferred against such order, immediately on the expiry of the period specified for preferring of appeal; and