Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act] State of Gujarat - Subsection Section 19(2)(c) in The Gujarat Shops and Establishments (Employees Life Insurance) Act, 1980 (c)that it has been committed without the knowledge, consent or connivance of the employer or manager and in contravention of his orders,