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[Cites 0, Cited by 0] [Section 182] [Entire Act]

State of Uttar Pradesh - Subsection

Section 182(2) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(2)The provisions regarding appeals, revisions and review contained in Chapter X of the U.P. Land Revenue Act, 1901, as amended by the Act, shall apply to the orders passed by revenue courts under this chapter.