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[Cites 0, Cited by 0] [Section 98(1)] [Section 98] [Entire Act]

NCT Delhi - Subsection

Section 98(1)(a) in The Delhi Municipal Corporation Act, 1957

(a)the tenure of office, salaries and allowances, provident funds, pensions, gratuities, leave of absence and other conditions of service of officers and other employees appointed under this Chapter;