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State of Haryana - Section

Section 11 in J.C. Bose University of Science and Technology, YMCA, Faridabad Act, 2009

11. Registrar.

(1)The Registrar shall be appointed by the Chancellor on the advice of the Government.
(2)The Registrar shall be Chief Administrative Officer of the University. He shall work directly under the superintendence, direction and control of the Vice-Chancellor.