Madhya Pradesh High Court
Vinod Paradhi vs The State Of Madhya Pradesh on 11 May, 2023
Author: Anjuli Palo
Bench: Anjuli Palo
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CRR No. 1509 of 2023
(VINOD PARADHI Vs THE STATE OF MADHYA PRADESH)
Dated : 11-05-2023
Shri Deepak Kumar Singh - Advocate for the applicant.
Shri C.K.Mishra - Government Advocate for the respondent/State.
List after ensuing summer vacation.
(SMT. ANJULI PALO) JUDGE anu Signature Not Verified SAN Digitally signed by ANUPRIYA SHARMA CHOUBEY Date: 2023.05.11 17:47:35 IST